Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66E] [Entire Act] Union of India - Subsection Section 66E(d) in Finance Act, 2012 (d)development, design, programming, customisation, adaptation, upgradation, enhancement, implementation of information technology software;
