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State of Haryana - Section

Section 11 in The Punjab Land Revenue Act, 1887

11. [Superintendence and control of Revenue- officers. [For rules under section 11(1) see Notification No. 132, Punjab Gazette Extraordinary, 1st March, 1888, page 1.]

(1)The Financial Commissioner shall be subject to the control of the [State Government.]
(2)The general superintendence and control over all other Revenue-officers shall be vested in, and all such officers shall be subordinate to the Financial Commissioner.
(3)Subject to the general superintendence and control of the Financial Commissioner, a Commissioner shall control all other Revenue-officers in his division.
(4)Subject as aforesaid and to the control of the Commissioner, a Collector shall control all other Revenue-officers in his district.