Securities And Exchange Board Of India - Subsection
Section 2(1)(w) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015
(w)"promoter" and "promoter group" shall have the same meaning as assigned to them respectively in clauses (za) and (zb) of sub-regulation (1) of regulation 2 of the Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009.