Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Union of India - Subsection Section 11(3) in Insurance Regulatory and Development Authority of India (Registration of Corporate Agents) Regulations, 2015 (3)An application for renewal, under sub-regulation (1) shall be dealt with in the same manner as specified under regulation 7.
