Supreme Court - Daily Orders
R. Jothiswaran vs The Secretary The Governors ... on 26 September, 2016
Bench: Chief Justice, A.M. Khanwilkar
ITEM NO.813 COURT NO.1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 28918/2016
(Arising out of impugned final judgment and order dated 21/09/2016
in WP No. 29060/2016 passed by the High Court Of Madras)
R. JOTHISWARAN Petitioner(s)
VERSUS
THE SECRETARY THE GOVERNOR'S SECRETARIAT AND ORS. Respondent(s)
Date : 26/09/2016 This petition was mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
For Petitioner(s) Dr. A.M.Singhvi, Sr. Adv.
Mr. Amit Anand Tiwari,Adv.
Ms. Malavika Jayanth, Adv.
For Respondent(s)
UPON being mentioned the Court made the following
O R D E R
Post the petition on Friday i.e. 30.09.2016 before an appropriate Bench.
(Shashi Sareen) (Veena Khera)
AR-cum-PS Court Master
Signature Not Verified
Digitally signed by
SHASHI SAREEN
Date: 2016.09.29
16:59:09 IST
Reason: