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Supreme Court - Daily Orders

R. Jothiswaran vs The Secretary The Governors ... on 26 September, 2016

Bench: Chief Justice, A.M. Khanwilkar

     ITEM NO.813                          COURT NO.1                 SECTION XII

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   28918/2016

     (Arising out of impugned final judgment and order dated 21/09/2016
     in WP No. 29060/2016 passed by the High Court Of Madras)

     R. JOTHISWARAN                                                  Petitioner(s)

                                                VERSUS

     THE SECRETARY THE GOVERNOR'S SECRETARIAT AND ORS.               Respondent(s)


     Date : 26/09/2016 This petition was mentioned today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE A.M. KHANWILKAR

     For Petitioner(s)                Dr. A.M.Singhvi, Sr. Adv.
                                     Mr. Amit Anand Tiwari,Adv.
                                     Ms. Malavika Jayanth, Adv.


     For Respondent(s)


                          UPON being mentioned the Court made the following
                                             O R D E R

Post the petition on Friday i.e. 30.09.2016 before an appropriate Bench.




     (Shashi Sareen)                                                (Veena Khera)
       AR-cum-PS                                                    Court Master




Signature Not Verified

Digitally signed by
SHASHI SAREEN
Date: 2016.09.29
16:59:09 IST
Reason: