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Supreme Court - Daily Orders

N.P. Narayana Nadar vs Kottar Senguntha Mudaliar Samudhya Oor ... on 17 January, 2020

Bench: Indu Malhotra, Ajay Rastogi

      ITEM NO.2                          COURT NO.16                 SECTION XII

                              S U P R E M E C O U R T O F        I N D I A
                                      RECORD OF PROCEEDINGS

      Petition(s) for Special Leave to Appeal (C) No(s). 636/2020
      (Arising out of impugned final judgment and order dated 30-04-2019
      in SAMD No. 379/2013 passed by the High Court of Judicature at
      Madras At Madurai)

      N.P. NARAYANA NADAR                                             Petitioner(s)

                                                 VERSUS

      KOTTAR SENGUNTHA MUDALIAR SAMUDHYA OOR VAKAI
      SRI SENTRA THISAI VENDRA VINAYAGAR TRUST & ORS.                 Respondent(s)

      (IA No. 192155/2019 - EXEMPTION FROM FILING O.T.)

      Date : 17-01-2020 These matters were called on for hearing today.

      CORAM :
                         HON'BLE MS. JUSTICE INDU MALHOTRA
                         HON'BLE MR. JUSTICE AJAY RASTOGI

      For Petitioner(s)            Ms. A. Jaswanthi, Adv.
                                   Ms. Purbitaa Mitra, Adv.
                                   Mr. K. V. Vijayakumar, AOR

      For Respondent(s)            Mr.   V. Prabhakar, Adv.
                                   Ms.   Jyoti Parashar, Adv.
                                   Mr.   N.J. Ramchandar, Adv.
                                   Mr.   S. Rajappa, AOR

                         UPON hearing the counsel the Court made the following
                                            O R D E R

The special leave petition is dismissed on merits. The petitioner is granted six months’ time to vacate the premises subject to filing usual undertaking before this Court within a period of two weeks.

In case the said undertaking is not filed within the stipulated time, the Registry is directed to place the matter before the Court.

Signature Not Verified Digitally signed by GULSHAN KUMAR ARORA Date: 2020.01.18 13:40:59 IST Reason:

(RAJNI MUKHI) (SUNIL KUMAR RAJVANSHI) SENIOR PERSONAL ASSISTANT BRANCH OFFICER