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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Rajasthan - Subsection

Section 41(4) in THE RAJASTHAN ELECTROPATHY SYSTEM OF MEDICINE ACT, 2018

(4)The expenses of the Board shall include the salaries and allowances of theRegistrar and the staff appointed by the Board, the fees and allowances paid to theChairperson and members of the Board, the expenses for the conduct of examinationsand such other expenses as are necessary for carrying out the purposes of this Act.