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[Cites 0, Cited by 0] [Section 178] [Entire Act]

State of Kerala - Subsection

Section 178(a) in Kerala Factories Rules, 1957

(a)Suitable protective clothing shall be provided for the use of operatives.
(i)When operating valves or cocks controlling fluids which by their nature, pressure or temperature would be highly dangerous if a blow-out occurred or when cleaning chocks in systems containing such fluids if pressure is likely to exist behind the chocks;
(ii)when there is danger of injury by absorption through the skin during the performance of normal duties or in the event of emergency;
(iii)whenever there is risk of injury in handling corrosive substances , hot or cold articles and sharp or rough objects, and
(iv)when there is the risk of poisonous materials being carried away on their cloths.