Section 3(1)(a) in THE CONSTITUTION (FIFTY-NINTH AMENDMENT) ACT, 1988

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Constitution Subarticle

Section 3(1)(a) in THE CONSTITUTION (FIFTY-NINTH AMENDMENT) ACT, 1988

(a)in article 352,-

(i)in clause (1),-

(A)for the opening portion, the following shall be substituted, namely:-