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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Uttarakhand - Subsection

Section 54(2)(iv) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

(iv)the Tehri-Garhwal Bhumi-Sambandhi Adhikar Niyams, 1941;