Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 107(13)] [Section 107] [Entire Act]

State of Tripura - Subsection

Section 107(13)(a) in The Tripura Co-operative Societies Rules, 1976

(a)for payment to the purchaser a sum equal to 5 per cent of the purchase money, and