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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(i) in Compensatory Afforestation Fund (Accounting Procedure) Rules, 2018

(i)Initially, amount lying with ad hoc Authority shall be transferred to distinct minor head below 'MH 8336-Civil Deposits' under interest bearing section of Public Account of India.