Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act] State of Uttar Pradesh - Subsection Section 28(3)(e) in The United Provinces Excise Act, 1910 (e)Excise duty on excisable articles manufactured in any distillery established, or any distillery or brewery licensed, under Section 18-