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State of Odisha - Section

Section 80 in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

80. Scope of debate on report of Select Committee.

- The debate on a motion that the Bill as reported by the Select Committee be taken into consideration, shall be confined to consideration of the report of the Select Committee and the matters referred to in that report or any alternative suggestions consistent with the principle of the Bill.E-Amendments to clauses, etc. and consideration of Bills