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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(4)(x) in Rajasthan Fisheries Rules, 1958

(x)[ the licensee or his agent shall not dry the fish)] [Added by GSR 17, dated 20.9.1990 & GSR 19, dated 19.8.1991.]