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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7(ii) in Himachal Pradesh Micro and Small Enterprises Facilitation Council Rules, 2018

(ii)The Council shall provide information to the Member Secretary of National Board for Micro, Small and Medium Enterprises as defined in the Act in the manner and form required from time to time.