Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

Priyanka Rameshwar Likhar vs Rameshwar Khusal Likhar on 16 September, 2022

     ITEM NO.39                       REGISTRAR COURT. 2              SECTION XVI-A

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR SH. S.P.S. LALER

     Transfer Petition(s)(Civil)                    No(s).   2131/2021

     PRIYANKA RAMESHWAR LIKHAR                                             Petitioner(s)

                                                       VERSUS

     RAMESHWAR KHUSAL LIKHAR                                               Respondent(s)



     Date : 16-09-2022 This petition was called on for hearing today.



     For Petitioner(s)                 Ms. Priyanka Rameshwar Likhar,Adv.
                                       Mr. Rameshwar Khusal Likhar,Adv.
                                       Mr. Shashank Singh, AOR

     For Respondent(s)


               UPON hearing the counsel through Video Conference, the
     Court made the following
                                  O R D E R

As per office report, Learned counsel for the petitioner has not filed fresh particulars and not taken fresh steps in respect of sole respondent.

As prayed by the Ld. Counsel, as this is a Transfer Petition, let fresh process be served through Trial Court in the pending matter either upon respondent or Ld. Counsel for the respondent appearing before Trial Court. Steps be taken in two weeks.

List again on 4.11.2022.

Signature Not Verified

S.P.S. LALER Digitally signed by Registrar MADHU GROVER Date: 2022.09.17 11:56:17 IST Reason: MG