Allahabad High Court
Anant Ram vs State Of U.P.Throu Prin.Secy.Deptt.Of ... on 19 February, 2014
Author: Anjani Kumar Mishra
Bench: Anjani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 14 Case :- MISC. SINGLE No. - 1040 of 2014 Petitioner :- Anant Ram Respondent :- State Of U.P.Throu Prin.Secy.Deptt.Of Revenu Lko.And Ors. Counsel for Petitioner :- Saurabh Lavania,Pankaj Awasthi Counsel for Respondent :- C.S.C. Hon'ble Anjani Kumar Mishra,J.
Put up as fresh on 26th February, 2014 to enable the learned Standing Counsel to obtain instructions in the matter.
In the meantime, learned counsel for the petitioner may file a complete order-sheet of the proceedings before the Additional District Magistrate.
Order Date :- 19.2.2014 Priyanka