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State of Haryana - Section

Section 20 in Haryana Air (Prevention and Control of Pollution) Rules, 1983

20. Form of report of Board analyst, section 27(1).

- When a sample of any air or emission has been sent for analysis to a laboratory established or recognized by the Board, the Board Analyst appointed under sub section (2) of section 29 shall analyze the sample and submit to the Board a report of the result of such analysis in triplicate in form IV.