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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Karnataka - Subsection

Section 48(5) in The Institute Of Trans-Disciplinary Health Sciences And Technology Act, 2013

(5)Eighty percent of the incomes received from the Institute Endowment Fund shall be used for the purposes of development or general work of the Institute. The remaining twenty percent shall be reinvested into the Institute Endowment Fund.