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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(d) in The Orissa Forest Shooting Rules, 1973

(d)not tie up baits or beats in any block during the period for which a permit granted to any other person for such block has been issued, and for fifteen days after such period except with the permission in writing from the Divisional Forest Officer :