Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Odisha - Subsection Section 14(v) in The Orissa Press Representatives' Accreditation Rules, 1966 (v)Not more than one accredited correspondent and one accredited photographer of a newspaper/news-agency should claim facilities to attend one function.
