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[Section 16]
[Entire Act]
Union of India - Subsection
Section 16(2) in The Merchant Shipping (Medical Examination) Rules, 2000
| Shipboard task, function, event or condition | Relative physical ability | A medical examiner should be satisfied that thecandidate |
| (1) | (2) | (3) |
| Routine movement around vessel:- on moving deck- between levels- between compartmentsNote 1 applies to this row | Maintain balance and move withagility climb up and down vertical ladders and stairwaysstep over coamings (e.g., load LineConvention requires coaming to be600 mm high)open and close watertight doors | Has no disturbance in sense ofbalance.Does not have any impairment ordisease that prevents relevant movements and physical activities.Is, without assistance, able to:- climb vertical ladders andstairways- step over high sills- manipulate door closing system |
| Routine tasks on board:- Use of hand tools- Movement of ship’s stores- Overhead work- Valve operation- Standing a four-hour watch- Working in confined spaces-Responding to alarms, warnings andinstructions- Verbal communicationNote 1 applies to this row | Strength, dexterity and stamina tomanipulate mechanical devicesLift, pull and carry a load (e.g.,18 kg)Reach upwardsStand, walk and remain alert for anextended periodWork in constricted spaces and movethrough restricted openings (e.g., SOLAS regulation II-1-3-6.5.1requires openings in cargo spaces and emergency escapes to havethe minimum dimensions of 600mm x 600mm)Visually distinguish objects,shapes and signalsHear warnings and instructionsGive a clear spoken description | Does not have a defined impairmentor diagnosed medical condition that reduces ability to performroutine duties essential to the safe operation of the vesselHas ability to:- work with arms raised- stand and walk for an extendedperiod- enter confined space- fulfil eyesight standards (tableA-I/9)- fulfil hearing standards set bycompetent authority or take account of International guidelines- hold normal conversation |
| Emergency duties on board:- Escape- Fire-fighting- EvacuationNote 2 applies to this row | Don a life-jacket or immersion suitEscape from smoke-filled spacesTake part in fire-fighting duties,including use of breathing apparatusTake part in vessel evacuation procedures | Does not have a defined impairmentor diagnosed medical condition that reduces ability to performemergency duties essential to the safe operation of the vessel.Has ability to:- don life-jacket o immersion suit- crawl- feel for differences intemperature- handle fire-fighting equipment- wear breathing apparatus (where required as part of duties) |