Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Madhya Pradesh - Subsection Section 2(2) in The M.P. Employees' State Insurance (Medical Benefit Services System) Rules, 1959 (2)"Administrative Medical Officer" [x x x] [Omitted by Notification No. 3986-28-46-XIV, Published in M.P. Rajpatra, Part IV (Ga), dated 28-6-1963.]
