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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(e) in The Punjab Factory Rules, 1952

(e)"Degree of temperature" means degrees on the Fahrenheit scale.
(ee)[ "first employment" means first employment in any manufacturing process to which the relevant Schedule applies and shall also include re-employment in the manufacturing process following any cessation of employment for a continuous period exceeding three calendar months.] [Inserted vide Punjab Government Gazette Legislative Supplement Part III dated 19.3.1991.]