Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6B(2)] [Section 6B] [Entire Act] State of Haryana - Subsection Section 6B(2)(c) in The Punjab Agricultural Produce Markets Act, 1961 (c)split up an existing market area and constitute two or more Committees for such areas, as the case may be.