Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 22] [Section 2] [Entire Act] Union of India - Subsection Section 2(14AA) in The Employees' State Insurance Act, 1948 (14AA)“manufacturing process” shall have the meaning assigned to it in the Factories Act, 1948 (63 of 1948);
