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[Cites 0, Cited by 0] [Section 9(8)] [Section 9] [Entire Act]

State of Kerala - Subsection

Section 9(8)(i) in Kerala Veterinary and Animal Sciences University Act, 2010

(i)The Chancellor shall when an emergency arises have the right to suspend or dismiss any of the authorities of the University and take measures for the interim administration of the University;