Supreme Court - Daily Orders
Dr. Subramanian Swamy vs Union Of India on 26 March, 2021
Bench: Chief Justice, A.S. Bopanna, V. Ramasubramanian
ITEM NO.4 Court 1 (Video Conferencing) SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 619/2020
DR. SUBRAMANIAN SWAMY & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(FOR ADMISSION and IA No.57771/2020-PERMISSION TO APPEAR AND ARGUE
IN PERSON)
Date : 26-03-2021 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s) Dr. Subramanian Swamy (In-person)
Mr. Satya Sabharwal(In-person)
Mr. Roxna Swamy,Adv.
Ms. Ramni Tanje,Adv.
Mr. M.R. Venkatesh,Adv.
For Respondent(s) Mr. Tushar Mehta, SGI
Mr. B.V. Balram Das, AOR
UPON hearing in person the Court made the following
O R D E R
I.A. for permission to appear and argue in person is granted.
Issue notice.
Tag with Writ Petition (Civil) No. 1246 of 2020.
Signature Not Verified(MADHU BALA) Digitally signed by Madhu Bala Date: 2021.03.26 (INDU KUMARI POKHRIYAL) AR-CUM-PS 17:24:03 IST Reason: ASSISTANT REGISTRAR