Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 2 vs M/S Jay Infrastructure And Properties ... on 20 November, 2017
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.4 COURT NO.8 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 32613/2017
(Arising out of impugned final judgment and order dated 10-10-2016
in TA No. 740/2016 passed by the High Court of Gujarat at
Ahmedabad)
PR. COMMISSIONER OF INCOME TAX 2 Petitioner(s)
VERSUS
M/S JAY INFRASTRUCTURE AND PROPERTIES PVT. LTD Respondent(s)
( IA No.117513/2017-CONDONATION OF DELAY IN FILING)
Date : 20-11-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Ms. Meenakshi Grover,Adv.
Mr. Subhash Acharya,Adv.
For Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Tag with Civil Appeal No.6407 of 2016.
(ANITA MALHOTRA) (CHANDER BALA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2017.11.21 17:10:58 IST Reason: