Delhi High Court - Orders
M/S Schenck Process Solutions India ... vs Gail India Limited & Anr on 19 March, 2024
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~32.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7921/2023 & CM APPL. 30569/2023, CM APPL.
30570/2023
M/S SCHENCK PROCESS SOLUTIONS INDIA PRIVATE
LIMITED ..... Petitioner
Through: Ms. Aishwarya Kaushiq with Mr.
Parveen Arora and Mr. Lokesh
Aidshani, Advs.
versus
GAIL INDIA LIMITED & ANR. ..... Respondent
Through: Mr. Ajit Pudissery, Mr. K. Vijayan,
Advs for GAIL.
Mr. Sandeep Kumar Mahapatra,
CGSC with Mr. Sugam Kr. Jha and
Mr. Tribhuvan, Advs.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 19.03.2024 List on 08th May, 2024.
ACTING CHIEF JUSTICE MANMEET PRITAM SINGH ARORA, J MARCH 19, 2024 N.Khanna This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/03/2024 at 03:10:03