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Delhi High Court - Orders

M/S Schenck Process Solutions India ... vs Gail India Limited & Anr on 19 March, 2024

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                                          $~32.
                                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +     W.P.(C) 7921/2023 & CM APPL. 30569/2023, CM APPL.
                                                30570/2023
                                                M/S SCHENCK PROCESS SOLUTIONS INDIA PRIVATE
                                                LIMITED                                   ..... Petitioner
                                                               Through: Ms. Aishwarya Kaushiq with Mr.
                                                                        Parveen Arora and Mr. Lokesh
                                                                        Aidshani, Advs.
                                                               versus
                                                GAIL INDIA LIMITED & ANR.                 ..... Respondent
                                                               Through: Mr. Ajit Pudissery, Mr. K. Vijayan,
                                                                        Advs for GAIL.
                                                                        Mr. Sandeep Kumar Mahapatra,
                                                                        CGSC with Mr. Sugam Kr. Jha and
                                                                        Mr. Tribhuvan, Advs.

                                          CORAM:
                                          HON'BLE THE ACTING CHIEF JUSTICE
                                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                                                         ORDER

% 19.03.2024 List on 08th May, 2024.

ACTING CHIEF JUSTICE MANMEET PRITAM SINGH ARORA, J MARCH 19, 2024 N.Khanna This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/03/2024 at 03:10:03