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[Cites 0, Cited by 0] [Section 527] [Entire Act]

State of West Bengal - Subsection

Section 527(8) in The Calcutta Municipal Corporation Act, 1980

(8)The provisions of this section and section 524, section 525 and section 526 shall not apply in relation to any building in any area which has been declared to be a slum area under the West Bengal Slum Areas (Improvement and Clearance) Act, 1972.