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[Cites 0, Cited by 0] [Section 146] [Entire Act]

State of Odisha - Subsection

Section 146(a) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(a)adequate number of water outlets are provided on excavation or tunneling work and are readily made accessible throughout the tunnel for fire fighting purposes and such water outlets are maintained for effective fire fighting.