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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(g) in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993

(g)"Director of Education" means -
(i)in relation to Degree and Post-Graduate Colleges and educational institutions of equal or higher studies other than institutions of Sanskrit and Technical Education, The Director of College Education, Rajasthan,
(ii)in relation to the Institutions of Sanskrit Education the Director of Sanskrit Education, Rajasthan,
(iii)in relation to the institutions of Technical Education, the Director of Technical Education, Rajasthan,
(iv)in relation to schools and institutions other than those referred to in sub-clauses (i), (ii) and (iii) the Director of Primary and Secondary Education, Rajasthan;