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Union of India - Section

Section 5 in The Railway (Notices of and Inquiries Into Accidents) Rules, 1998

5. Railway servants to report accidents.

- Every railway servant shall report, with as little delay as possible every accident occurring in the course of working the railway which may come to his notice and such report shall be made to the nearest Station Master, or, where there is no Station Master, to the railway servant in charge of the section of the railway on which the accident has occurred.