Section 3(3)(m) in The Micro, Small And Medium Enterprises Development Act, 2006

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Union of India - Subsection

Section 3(3)(m) in The Micro, Small And Medium Enterprises Development Act, 2006

(m)three persons of eminence, one each from the fields of economics, industry and science and technology, not less than one of whom shall be a woman, to be appointed by the Central Government; and

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Union of India - Subsection

Section 3(3)(m) in The Micro, Small And Medium Enterprises Development Act, 2006