Section 260(1)(iii) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

[Cites 0, Cited by 0] [Section 260(1)] [Section 260] [Entire Act]

(iii)if he has been or is convicted of an offence, which in the opinion of the State Government, involves moral turpitude.

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