Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(10) in The West Bengal Factories Rules, 1958

(10)The accuracy of each thermometer shall be certified by the [* * * *] [Omitted vide Notification No. 340 L.W./L.W./L.W./IR-4/85 dated 2nd April, 1986] National Instruments Factory, Calcutta, or some competent authority appointed by the Chief Inspector and such certificate shall be attached to the Humidity Register.