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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(2)(c) in Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015

(c)The quantity of substances that oxidize in hot potassium permanganate in an alkaline medium, expressed as oxygen shall must not exceed the levels present in the water used to fill the swimming pool by more than 4 mg/ ltr.