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[Cites 0, Cited by 0] [Section 68(3)] [Section 68] [Entire Act]

State of Telangana - Subsection

Section 68(3)(b) in Telangana Education Act, 1982

(b)twice the price which the requisitioned property would have fetched in the open market if it had been sold on the date of requisition, whichever is less.