Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act] State of Odisha - Subsection Section 26(1)(f) in The Orissa Grama Rakshi Rules, 1969 (f)watching the whereabouts of bad characters in their jurisdiction and giving useful information about their movements to the police.