Supreme Court - Daily Orders
Commissioner Of Income Tax Ltu vs M/S Glenmark Pharmaceuticals Ltd. on 29 July, 2019
Bench: Rohinton Fali Nariman, Surya Kant
ITEM NO.14 COURT NO.5 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 21290/2019
(Arising out of impugned final judgment and order dated 10-12-2018
in ITA No. 834/2016 passed by the High Court Of Judicature At
Bombay)
COMMISSIONER OF INCOME TAX - LTU Petitioner(s)
VERSUS
M/S GLENMARK PHARMACEUTICALS LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.106628/2019-CONDONATION OF DELAY
IN FILING)
Date : 29-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mr. K.M. Natraj, ASG
Mr. Vivek narayan Sharma, Adv.
Ms. Vimla Sinha, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
(R. NATARAJAN) (RENU DIWAN) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.07.29 16:56:44 IST Reason: