Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 194(1)] [Section 194] [Entire Act] NCT Delhi - Subsection Section 194(1)(c) in The New Delhi Municipal Council Act, 1994 (c)unlawfully obstruct the flow of or flush, draw off, or divert, or take water from any water work belonging to the Council; or