Supreme Court - Daily Orders
Jt. Commissioner Of Income Tax vs M/S. Carborundum Universal Ltd. on 24 August, 2015
Bench: Madan B. Lokur, S.A. Bobde
ITEM NO.31 COURT NO.9 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
14912/2015
(Arising out of impugned final judgment and order dated 12/01/2015
in IC No. 2387/2006 passed by the High Court of Madras)
JT. COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
M/S. CARBORUNDUM UNIVERSAL LTD. Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 24/08/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. Jaideep Gupta, Sr. Adv.
Ms. Sadhana Sandhu, Adv.
Ms. Rachna Srivastava, Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed on the ground of low tax effect.
(Meenakshi Kohli) (Jaswinder Kaur) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2015.08.24 11:10:54 IST Reason: