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[Cites 0, Cited by 1] [Section 7] [Entire Act]

Bengal Presidency - Subsection

Section 7(1) in Bengal Excise Act, 1909

(1)The [administration of the provisions of this Act and the rules thereunder] [Substituted by 5(1), ibid for the words administration of the Excise Department.] and the collection of the excise-revenue within a district shall ordinarily be under the charge of the Collector.