- Applications for refund or renewal shall be made on printed forms (vide Appendix, Form No. 2) containing the particulars required by law, with counterfoils, including the receipt to be given by the Collector and the receipt for money or fresh stamps, as the case may be, to be given by the party. These forms shall be kept at each treasury for sale to the public at twenty-five paise for each, and while such printed forms are available they must be used by applicants.
