Bombay High Court
Ambadas Hari Khetade vs The Nashik Municipal Corporation And ... on 30 September, 2019
Bench: A.A. Sayed, Prakash D. Naik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 533 OF 2019
Vithhal Ramdas Shelar ....Petitioner
V/S
The Nashik Municipal Corporation And Anr. ....Respondent
WITH
WRIT PETITION NO. 12896 OF 2018
Hanuman Housrao Gholap ....Petitioner
V/S
The Nashik Municipal Corporation, Nashik And ....Respondent
Anr
WITH
WRIT PETITION NO. 776 OF 2019
Prabhakar Rangnath Ugale ....Petitioner
V/S
The Nashik Municipal Corporation And Anr. ....Respondent
WITH
WRIT PETITION STAMP NO. 29894 OF 2018
Bhushan Madhukar Junnare ....Petitioner
V/S
The Nashik Municipal Corporation, Nashik And ....Respondent
Anr
WITH
WRIT PETITION STAMP NO. 29891 OF 2018
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Deepak Maruti Thorat ....Petitioner
V/S
The Nashik Municipal Corporation, Nashik And ....Respondent
Anr
WITH
WRIT PETITION STAMP NO. 29588 OF 2018
Amol Prabhakar Gaikwad ....Petitioner
V/S
The Nashik Municipal Corporation And Anr. ....Respondent
WITH
WRIT PETITION STAMP NO. 30029 OF 2018
Laxman Baburao Gelaye ....Petitioner
V/S
The Nashik Municipal Corporation And Anr. ....Respondent
WITH
WRIT PETITION STAMP NO. 29763 OF 2018
Shailesh Vishwanath Somvanshi ....Petitioner
V/S
The Nashik Municipal Corp. , Nashik And Anr ....Respondent
WITH
WRIT PETITION STAMP NO. 29569 OF 2018
Yogesh Balasaheb Kanade ....Petitioner
V/S
The Nashik Municipal Corporation And Anr. ....Respondent
WITH
WRIT PETITION STAMP NO. 30082 OF 2018
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Vijay Nivrutti Kothule ....Petitioner
V/S
The Nashik Municipal Corporation And Anr. ....Respondent
WITH
WRIT PETITION STAMP NO. 30016 OF 2018
Chandrakant Vishnu Thorat ....Petitioner
V/S
The Nashik Municipal Corp. And Anr ....Respondent
WITH
WRIT PETITION NO. 10526 OF 2019
Dilip Devlal Badgujar ....Petitioner
V/S
The Nashik Municipal Corporation And Anr. ....Respondent
WITH
WRIT PETITION STAMP NO. 29932 OF 2018
Atul Bhikaji Motkari ....Petitioner
V/S
The Nashik Municipal Corporation, Nashik And ....Respondent
Anr
WITH
WRIT PETITION STAMP NO. 29620 OF 2018
Abhiman Pandharinath Kale ....Petitioner
V/S
The Nashik Municipal Corporation And Anr. ....Respondent
WITH
WRIT PETITION NO. 527 OF 2019
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Kailas Ramdas Vazare ....Petitioner
V/S
The Nashik Municipal Corporation And Anr. ....Respondent
WITH
WRIT PETITION NO. 62 OF 2019
Jagatro Lota Bagul ....Petitioner
V/S
The Nashik Municipal Corporation And Anr. ....Respondent
WITH
WRIT PETITION NO. 1586 OF 2019
Laxman Vasant Chavan ....Petitioner
V/S
The Nashik Municipal Corp. And Anr ....Respondent
WITH
WRIT PETITION NO. 1603 OF 2019
Sharad Dattatraya Wagh ....Petitioner
V/S
The Nashik Municipal Corporation And Anr. ....Respondent
WITH
WRIT PETITION NO. 180 OF 2019
Milind Dharmdas Gajbhiye ....Petitioner
V/S
The Nashik Municipal Corporation, Nashik And ....Respondent
Anr
WITH
WRIT PETITION NO. 464 OF 2019
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Ansari Usman Ismail ....Petitioner
V/S
The Nashik Municipal Corporation, Nashik And ....Respondent
Anr
WITH
WRIT PETITION NO. 61 OF 2019
Pradeep Nimba Patil ....Petitioner
V/S
The Nashik Municipal Corp. And Anr ....Respondent
WITH
WRIT PETITION NO. 524 OF 2019
Hemant Murlidhar Jadhav ....Petitioner
V/S
The Nashik Municipal Corp. And Anr ....Respondent
WITH
WRIT PETITION NO. 14549 OF 2018
Anil Lahanu Patil ....Petitioner
V/S
The Nashik Municipal Corporation And Anr. ....Respondent
WITH
WRIT PETITION NO. 14733 OF 2018
Haider Abdul Razzak Baig ....Petitioner
V/S
The Nashik Municipal Corp. , Nashik And Anr ....Respondent
WITH
WRIT PETITION NO. 429 OF 2019
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Santosh Bhaskar Ghodake ....Petitioner
V/S
The Nashik Municipal Corporation And Anr. ....Respondent
WITH
WRIT PETITION NO. 83 OF 2019
Vilas Shantaram Shelke ....Petitioner
V/S
The Nashik Municipal Corporation, Nashik And ....Respondent
Anr
WITH
WRIT PETITION NO. 525 OF 2019
Dnyaneshwar Vasudev Badgujar ....Petitioner
V/S
The Nashik Municipal Corporation And Anr. ....Respondent
WITH
WRIT PETITION NO. 64 OF 2019
Ambadas Hari Khetade ....Petitioner
V/S
The Nashik Municipal Corporation And Anr. ....Respondent
WITH
WRIT PETITION NO. 777 OF 2019
Shyam Kishor Aaware ....Petitioner
V/S
The Nashik Municipal Corporation And Anr. ....Respondent
WITH
WRIT PETITION NO. 14420 OF 2018
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Gaurav Madan Bhangare ....Petitioner
V/S
The Nashik Municipal Corporation And Anr. ....Respondent
WITH
WRIT PETITION NO. 770 OF 2019
Dnyaneshwar Sakharam Shinde ....Petitioner
V/S
The Nashik Municipal Corporation And Anr. ....Respondent
WITH
WRIT PETITION NO. 14544 OF 2018
Kiran Kalu Sabale ....Petitioner
V/S
The Nashik Municipal Corporation, Nashik And ....Respondent
Anr
WITH
WRIT PETITION NO. 63 OF 2019
Sanjay Narayan Khandekar ....Petitioner
V/S
The Nashik Municipal Corporation And Anr. ....Respondent
HIGH ON BOARD
----------------
CORAM : A.A. SAYED &
PRAKASH D. NAIK, JJ
DATE : 30th September, 2019
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P.C. :
Due to paucity of time the matter is adjourned to 07/10/2019 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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