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Bombay High Court

Ambadas Hari Khetade vs The Nashik Municipal Corporation And ... on 30 September, 2019

Bench: A.A. Sayed, Prakash D. Naik

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                 WRIT PETITION NO. 533 OF 2019

 Vithhal Ramdas Shelar                                ....Petitioner
            V/S
 The Nashik Municipal Corporation And Anr.         ....Respondent

                            WITH
               WRIT PETITION NO. 12896 OF 2018

 Hanuman Housrao Gholap                          ....Petitioner
            V/S
 The Nashik Municipal Corporation, Nashik And ....Respondent
 Anr

                             WITH
                 WRIT PETITION NO. 776 OF 2019

 Prabhakar Rangnath Ugale                             ....Petitioner
            V/S
 The Nashik Municipal Corporation And Anr.         ....Respondent

                         WITH
         WRIT PETITION STAMP NO. 29894 OF 2018

 Bhushan Madhukar Junnare                        ....Petitioner
            V/S
 The Nashik Municipal Corporation, Nashik And ....Respondent
 Anr

                         WITH
         WRIT PETITION STAMP NO. 29891 OF 2018



                                                                           Page 1/8

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  Deepak Maruti Thorat                            ....Petitioner
            V/S
 The Nashik Municipal Corporation, Nashik And ....Respondent
 Anr

                         WITH
         WRIT PETITION STAMP NO. 29588 OF 2018

 Amol Prabhakar Gaikwad                               ....Petitioner
            V/S
 The Nashik Municipal Corporation And Anr.         ....Respondent

                         WITH
         WRIT PETITION STAMP NO. 30029 OF 2018

 Laxman Baburao Gelaye                                ....Petitioner
            V/S
 The Nashik Municipal Corporation And Anr.         ....Respondent

                         WITH
         WRIT PETITION STAMP NO. 29763 OF 2018

 Shailesh Vishwanath Somvanshi                        ....Petitioner
             V/S
 The Nashik Municipal Corp. , Nashik And Anr       ....Respondent

                         WITH
         WRIT PETITION STAMP NO. 29569 OF 2018

 Yogesh Balasaheb Kanade                              ....Petitioner
            V/S
 The Nashik Municipal Corporation And Anr.         ....Respondent

                         WITH
         WRIT PETITION STAMP NO. 30082 OF 2018


                                                                           Page 2/8

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  Vijay Nivrutti Kothule                               ....Petitioner
             V/S
 The Nashik Municipal Corporation And Anr.         ....Respondent

                         WITH
         WRIT PETITION STAMP NO. 30016 OF 2018

 Chandrakant Vishnu Thorat                            ....Petitioner
            V/S
 The Nashik Municipal Corp. And Anr                ....Respondent

                            WITH
               WRIT PETITION NO. 10526 OF 2019

 Dilip Devlal Badgujar                                ....Petitioner
             V/S
 The Nashik Municipal Corporation And Anr.         ....Respondent

                         WITH
         WRIT PETITION STAMP NO. 29932 OF 2018

 Atul Bhikaji Motkari                            ....Petitioner
             V/S
 The Nashik Municipal Corporation, Nashik And ....Respondent
 Anr

                         WITH
         WRIT PETITION STAMP NO. 29620 OF 2018

 Abhiman Pandharinath Kale                            ....Petitioner
            V/S
 The Nashik Municipal Corporation And Anr.         ....Respondent

                             WITH
                 WRIT PETITION NO. 527 OF 2019


                                                                           Page 3/8

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  Kailas Ramdas Vazare                                 ....Petitioner
            V/S
 The Nashik Municipal Corporation And Anr.         ....Respondent

                             WITH
                  WRIT PETITION NO. 62 OF 2019

 Jagatro Lota Bagul                                   ....Petitioner
             V/S
 The Nashik Municipal Corporation And Anr.         ....Respondent

                            WITH
                WRIT PETITION NO. 1586 OF 2019

 Laxman Vasant Chavan                                 ....Petitioner
            V/S
 The Nashik Municipal Corp. And Anr                ....Respondent

                            WITH
                WRIT PETITION NO. 1603 OF 2019

 Sharad Dattatraya Wagh                               ....Petitioner
             V/S
 The Nashik Municipal Corporation And Anr.         ....Respondent

                             WITH
                 WRIT PETITION NO. 180 OF 2019

 Milind Dharmdas Gajbhiye                        ....Petitioner
            V/S
 The Nashik Municipal Corporation, Nashik And ....Respondent
 Anr

                             WITH
                 WRIT PETITION NO. 464 OF 2019


                                                                           Page 4/8

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  Ansari Usman Ismail                             ....Petitioner
            V/S
 The Nashik Municipal Corporation, Nashik And ....Respondent
 Anr

                             WITH
                  WRIT PETITION NO. 61 OF 2019

 Pradeep Nimba Patil                                  ....Petitioner
            V/S
 The Nashik Municipal Corp. And Anr                ....Respondent

                             WITH
                 WRIT PETITION NO. 524 OF 2019

 Hemant Murlidhar Jadhav                              ....Petitioner
            V/S
 The Nashik Municipal Corp. And Anr                ....Respondent

                            WITH
               WRIT PETITION NO. 14549 OF 2018

 Anil Lahanu Patil                                    ....Petitioner
            V/S
 The Nashik Municipal Corporation And Anr.         ....Respondent

                            WITH
               WRIT PETITION NO. 14733 OF 2018

 Haider Abdul Razzak Baig                             ....Petitioner
            V/S
 The Nashik Municipal Corp. , Nashik And Anr       ....Respondent

                             WITH
                 WRIT PETITION NO. 429 OF 2019


                                                                           Page 5/8

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  Santosh Bhaskar Ghodake                              ....Petitioner
            V/S
 The Nashik Municipal Corporation And Anr.         ....Respondent

                             WITH
                  WRIT PETITION NO. 83 OF 2019

 Vilas Shantaram Shelke                          ....Petitioner
             V/S
 The Nashik Municipal Corporation, Nashik And ....Respondent
 Anr

                             WITH
                 WRIT PETITION NO. 525 OF 2019

 Dnyaneshwar Vasudev Badgujar                         ....Petitioner
            V/S
 The Nashik Municipal Corporation And Anr.         ....Respondent

                             WITH
                  WRIT PETITION NO. 64 OF 2019

 Ambadas Hari Khetade                                 ....Petitioner
            V/S
 The Nashik Municipal Corporation And Anr.         ....Respondent

                             WITH
                 WRIT PETITION NO. 777 OF 2019

 Shyam Kishor Aaware                                  ....Petitioner
            V/S
 The Nashik Municipal Corporation And Anr.         ....Respondent

                            WITH
               WRIT PETITION NO. 14420 OF 2018


                                                                           Page 6/8

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  Gaurav Madan Bhangare                                      ....Petitioner
            V/S
 The Nashik Municipal Corporation And Anr.               ....Respondent

                             WITH
                 WRIT PETITION NO. 770 OF 2019

 Dnyaneshwar Sakharam Shinde                                ....Petitioner
            V/S
 The Nashik Municipal Corporation And Anr.               ....Respondent

                            WITH
               WRIT PETITION NO. 14544 OF 2018

 Kiran Kalu Sabale                               ....Petitioner
             V/S
 The Nashik Municipal Corporation, Nashik And ....Respondent
 Anr

                             WITH
                  WRIT PETITION NO. 63 OF 2019

 Sanjay Narayan Khandekar                                   ....Petitioner
            V/S
 The Nashik Municipal Corporation And Anr.               ....Respondent




 HIGH ON BOARD
 ----------------
        CORAM :                A.A. SAYED &
                               PRAKASH D. NAIK, JJ
        DATE :                 30th September, 2019


                                                                                 Page 7/8

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  P.C. :

Due to paucity of time the matter is adjourned to 07/10/2019 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.

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