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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Assam - Subsection

Section 40(1)(vii) in Krishnaguru Adhyatmik Visvavidyalaya Act, 2017

(vii)five students, one from each of the five activities mentioned below who have shown outstanding performances in the following activities, to be nominated by the Vice-Chancellor, namely :