Calcutta High Court (Appellete Side)
(Srijon Roy @ Saja vs The State Of West Bengal & Ors.) on 28 November, 2018
Author: Rajasekhar Mantha
Bench: Rajasekhar Mantha
1 28.11.2018
WP 10741(W) of 2018 (Srijon Roy @ Saja Vs. The State of West Bengal & Ors.) Court No. 14 Item No. SL - 02 with snandy WP 10742 (W) of 2018 (ADJOURNED) (Mukul Roy Vs. The State of West Bengal & Ors.) Mr. Subhasish Dasgupta, Advocate Ms. Koel Dasgupta, Advocate Mr. Anurag Sardar, Advocate Mr. Mehfuz Murshed, Advocate ......for the Petitioner Mr. Kishore Datta, Ld. Advocate General Mr. Saswata Gopal Mukherjee, Learned Public Prosecutor ......for the State Mr. Dibyendu Chatterjee, Advocate Mr. Pritam Mukherjee, Advocate ......for the de facto complainant The affidavit-in-reply filed by the petitioner is taken on record.
By the consent of the parties, the matter stand adjourned for hearing till December 19, 2018.
(Rajasekhar Mantha, J.)