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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(6) in The M.P. Zila Yojna Samiti Nirvachan Niyam, 1995

(6)Immediately after the voting is over, the presiding officer shall open in the presence of the elected members presents, the ballot box, take out ballot papers therefrom, count them and record under his hand and seal the total number thereof, the number of valid votes secured by each contesting candidate in Form-3.